Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2)(ii) in Punjab Relief of Indebtedness Act, 1934

(ii)who earns his livelihood as a village menial paid in cash or kind for work connected with agricultural; or