Himachal Pradesh High Court
Dr. Daleep Singh Kanwar vs . M.C. Shimla & Others on 29 September, 2022
Bench: Sabina, Sushil Kukreja
Dr. Daleep Singh Kanwar vs. M.C. Shimla & others CWP No.6872 of 2022 .
29.09.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Udit Shaurya Kaushik, Advocate, for the petitioner.
Mr. Naresh K. Gupta, Advocate, for respondent No.1.
Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No.2 and 3/ State.
CWP No.6872/2022 & CMP No.13805/2022 Notice. Mr. Naresh K. Gupta, learned counsel and Mr. Ashwani K. Sharma, learned Additional Advocate General, accept notice on behalf of respondent No.1 and respondents No.2 & 3 respectively, and seek time to file reply.
Let notice be issued to respondent No.4 for 14.10.2022, on taking steps during the course of the day itself. Process Dasti as well.
( Sabina ) Judge ( Sushil Kukreja ) September 29, 2022 (KS) Judge ::: Downloaded on - 30/09/2022 20:02:55 :::CIS