Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(g) in The Haryana Canal and Drainage Act, 1974 (g)stoppage or diminution of supply of water though any natural channel which has been used for purpose of irrigation within five years next before the date of the said notification;
