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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Rajasthan - Subsection

Section 100(1)(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)cut-out is provided which automatically arrests the movements of the lifting parts of every crane if the load exceeds the safe working load, wherever possible;