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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(1)(c) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013

(c)to ask all necessary questions and examine any person having control of or employed in connection with, such place of business.