Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

M/S Air Canada vs Commissioner Of Service Tax New Delhi on 21 July, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

       ITEM NO.37                                   COURT NO.3                  SECTION XIV

                                          S U P R E M E C O U R T O F       I N D I A
                                                  RECORD OF PROCEEDINGS

       Civil Appeal                      No(s).   9052/2017

       M/S AIR CANADA                                                            Appellant(s)

                                                              VERSUS

       COMMISSIONER OF SERVICE TAX NEW DELHI                                     Respondent(s)

       (FOR ADMISSION)


       Date : 21-07-2017 This appeal was called on for hearing today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE S. ABDUL NAZEER

       For Appellant(s)                       Mr. Salil Agarwal,Adv.
                                              Mr. Anil Makhija,Adv.
                                              Mr. Bhargava V. Desai, AOR
                                              Mr. Akshat Malpani,Adv.
                                              Ms. Prabhjyoti Chaddha,Adv.

       For Respondent(s)

                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

Appeal admitted. List alongwith Civil Appeal No.4593/2017.

       (OM PARKASH SHARMA)                                                    (RAJINDER KAUR)
         AR CUM PS                                                              COURT MASTER




Signature Not Verified

Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.07.22 12:19:54 IST
Reason: Signer card of Mr.
Deepak Mansukhani is being
used by Mr. Om Parkash
Sharma