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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(4) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(4)The power to make rules conferred by this section shall be subject to the condition of the rules being made after previous publication for a period of not less than one month.