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[Cites 0, Cited by 0] [Section 221] [Entire Act]

State of Goa - Subsection

Section 221(4) in The Goa Panchayat Raj Act, 1994

(4)Nothing in this section shall be deemed to apply to any suit instituted under section 38 of the Specific Relief Act, 1963 (Central Act 47 of 1963).