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Union of India - Section

Section 6 in Territorial Army Rules, 1948

6. Verification.

- The officer aforesaid -
(a)shall satisfy himself in the manner laid down by the Central Government that the application is in order and that the applicant is eligible for enrolment under rule 4, and
(b)may make such further inquiry as he thinks necessary regarding the suitability of the applicant for enrolment in the unit.