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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Puducherry - Subsection

Section 61(i) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(i)mukhtarnama, vakalathnama or other written authority to institute or defend a suit when executed by a member of any of the Armed Forces of the Union not in civil employment;