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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 129 in The Sikh Gurdwaras Act, 1925

129. What matters may be discussed by Board in general meeting.

- The Board in any meeting may consider and discuss any matter with which it has power under this Act to deal and any matter directly connected with the Sikh religion, but shall not consider or discuss, or pass any resolution or order upon, any other matter.