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State of Andhra Pradesh - Section

Section 52 in Dr. Y.S.R. Horticultural University Act, 2007

52. Accounts and Audit.

- The Annual Statement of accounts of the University shall be prepared by the Comptroller and certified by an authority to be nominated or authorized by the Government. The Statement shall include all the money accruing to or received by the University. Such statement shall be printed and submitted to the Government by the Board after close of the financial year to which these pertain.