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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of West Bengal - Subsection

Section 165(5) in The West Bengal Motor Vehicles Rules, 1989

(5)Subject to the provisions of the preceding sub-rules, goods may be carried in a Stage Carriage at any time in accordance with the conditions specified in the permit provided that the obligation of the holder to carry passengers in accordance with the terms of the permit is discharged.