National Green Tribunal
M S Raja vs Union Of India Rep By Its Secretary on 6 September, 2022
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No. 10: Court No.2
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No. 08 of 2022 (SZ)
(Through Video Conference)
IN THE MATTER OF
M.S. Raja, Thoothukudi District
...Applicant(s)
Versus
Union of India & ors.
...Respondent(s)
Date of hearing: 06.09.2022.
CORAM:
HON'BLE SMT. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Mr. Alagarsamy for Mr. V. Ramasubbu
For Respondent(s): Mr. G. M. Syed Nurullah Sheriff for R1 and R2
Dr. D. Shanmuganathan for R3
Mr. Sai Sathya Jith for R4 and R5
Mr. Kingsly Solomon for R6
ORDER
1. Post the matter on 15.09.2022.
............................................................J.M. (Smt. Justice Pushpa Sathyanarayana) .......................................E.M. (Dr. Satyagopal Korlapati) O.A. No. 08/2022(SZ) 6th September , 2022. (AM) 1