Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Uttar Pradesh - Subsection Section 60(3) in The U.P. Homoeopathic Medicine Act, 1951 (3)The provisions of sub-sections (2) and (4) of Section 30, subsections (2), (3) and (4) of Section 31 and sub-section (1) of Section 36, shall, so far as may be, apply to this list.
