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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(1)(a) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(a)fix for them such pay and leave allowance, subject to the prescribed limit, in proportion to the income of the Panchayat Samiti as it may think fit: