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State of Assam - Section

Section 19 in The Gauhati University Act, 1947

19. Matriculation of Examination.

- The University shall have the right to hold a Matriculation Examination for the admission of the students to the University or to its affiliated colleges without regard to any School examinations held by the Government or any other Authority :Provided that no student shall be required to appear in Matriculation Examination if he has passed the Final Examination conducted by the Board of Secondary Education.