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State of Uttar Pradesh - Section

Section 160 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

160. Power to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of these regulations, the Commission may, by general or special order, do anything not being inconsistent with the provisions of the applicable legal framework, which appears to it to be necessary or expedient for the purpose of removing the difficulties.