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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)Maintain close liaison at Zonal level on behalf of the Force with sister organisations of forest and environment, police and civil administration etc.;