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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of West Bengal - Subsection

Section 133(3) in West Bengal Co-operative Societies Rules, 2011

(3)The member so expelled shall have a right to appeal to the State Government for which purpose he shall submit a written representation to the State Government within a fortnight from the date of communication of the order of expulsion.