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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(o) in Himalayiya University Act, 2019

(o)To provide distance education system and the manner in which distance education in relation to the academic programms of the University may be organized as per procedure and norms prescribed by University Grants Commission and other concerned Statutory/Regulatory body ;