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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(e) in The War Injuries (Compensation Insurance) Act, 1943

(e)workmen employed on any estate which is maintained for the purpose of growing cinchona, coffee, rubber or tea, and on which on any one day in the preceding twelve mon-ths twenty-five or more persons have been employed as workmen;