Section 21(b) in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962
(b)the [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.] may, by a resolution supported by at least one-half of the total number of its members for the time being, co-opt up to five members, who shall have no right of vote; and
