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Andhra Pradesh High Court - Amravati

Sree Srinivasa Developers vs Anjaneya Towers on 30 March, 2026

(SHOW CAUSE NOTICE BEFORE ONS SION}
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(ORIGINAL JURISDICTION)
MONDAY THE THIRTY DAY OF MARCH
TAO THOUSAND AND TWENTY SIX
PRESENT:
THE HONOURABLE SMT JUSTICE SUMATHI JAGADAM
CONTEMPT CASE NO: 1193 OF 2028

Rohween:

ree

Sree Srinivasa Developers, Rep.by iis Managing Partner, B Venkata Reddy,

ofo Pert Reddy. Age 49 years, Occ. Contractor, Rfo. 4- 2o8, Bank Bazar,
Nakarikallu, Painadu [Netrict
Petitioner
AND
J. SG Sai Prasad, Principal Secretary to Government, Water Resource
Department, Secretariat Sulldings, at Velagapudl Amaravati, Guntur
District SSe237
Finanoe and Planning, Secratariat But 'dings, Velagapuc, Amaravati,
Guntur Distict 522237
Repucl Malishariuna Rao, The Executive Engineer, Water Resources
Qapartrnent, NSIC Monitoring Division, Lingamguniia, Painady
Dietrich S224,
& Smt Prema Sumari, The Mirector, Pay and Accounts, Finance Dapartnent

Anjaneya Towers, lbrahirnpainam, Vilayawada, Krishna District S21456
¥

ror
Us
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4

nalah, Pay and Acogunt Officer (PAO), Works and Accounts,
Vijayawada, Krishna District 520002
. Respondents


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hod Ab "Gx HTRUE COPY) Abo SECTION OFFICER . The District Judge, Guntur, Guntur District (By SPECIAL MESSENGER in duplicate along with a copy of petition and affidavit fo SaVE ON Respondents no 1 and 2 and to return fo this court before 37.04 2025} The Disivicl Judge, Guntur, Guntur District (Ry SPECIAL MESSENGER in duplicate along wih @ capy of osiition and affidavit to serve on Respondent RO 3 and fo return fo this court before 27.04 2026) The Metropolitan Session Judge, Viayawada,Krishna Oetret (By SPECIAL MESSENGER in duplicate along with a copy of petition and afidavil fo serve on Respondents No. 4 and S and to return {fo this court on G Sai Prasad, Principal Secretary to Government, Water Resource Depariment, Secretariat Buildings, af Velaganud! Amsravati, Guntur District. 522237 (by SPECIAL MESSENGER - along with a capy of etiion and afficaat } ~ a o ori Reeyush Kumar, Principal Seer etary io Government, Dapariment of Finance and Planning, Secretariat Suidings, Velagapudi, Amaravall, eitian and affidavit) Repudi Mallikhariuna Ran, The Exec nulive Engineer, Water Resauroes Departrent, NSJO Monitoring Cy ivision, Lingamguntia, Palnadu ae Listrich S2240:

alidavit } (by SPEED POST - along with a capy of petition and Gt r H re y N i iO ~8 "
ey exe tamik ian, Pay and NEN:
whe Ac NIGH COURT JB DATED 30.03.2026 NOTESLIST THIS MATTER GON 27.04 2036 NOTICE BEFORE ADMISSION 3 SCN. 1198 OF 2026