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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(2)[ and (3) Omitted] [Haryana Notification dated 12.9.1975.][36. Procedure for supply of copies. [Section 40A.] - (1) A copy of the order passed under the Act or the rules shall be supplied to the Board or the Committee concerned free of charge.