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Supreme Court - Daily Orders

The Secretary vs V.K. Patel on 19 September, 2019

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.116                                   COURT NO.13                  SECTION III

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

     Civil Appeal                  No(s).    9789/2010

     STATE OF GUJARAT & ORS.                                                      Appellant(s)

                                                          VERSUS

     V.K. PATEL & CO.                                                            Respondent(s)

     WITH
     C.A. No. 9790/2010 (III)

     Date : 19-09-2019                  These appeals were called on for hearing today.

     CORAM :                            HON'BLE MR. JUSTICE DEEPAK GUPTA
                                        HON'BLE MR. JUSTICE ANIRUDDHA BOSE

     For Appellant(s)                   Ms. Hemantika Wahi, AOR

     For Respondent(s)                  Mrs. Bina Gupta, AOR

                                        Mrs.       Sheela Goel, AOR

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the respondent stated that the whole dispute in this case was whether the State of Gujarat could set off the amount claimed in one contract against the amount payable in another contract by way of equitable set off.

It is further stated that with regard to the amount which was sought to be withheld by the State of Gujarat has been released many years ago and therefore the matter has become academic.

Learned counsel for the State prays for one week’s time to seek instructions.

Signature Not Verified

List the matters on 30.09.2019.

Digitally signed by

MEENAKSHI KOHLI Date: 2019.09.21 12:13:15 IST Reason:

     (MEENAKSHI KOHLI)                                                    (RENU KAPOOR)
       COURT MASTER                                                       COURT MASTER