Section 29(2)(i) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

(i)all lands which are denuded or are in the process of denudation declared as slip reserve before the commencement of this Act; and

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