Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 944 in Police Regulations, Bengal , 1943

944. Constables of the Unarmed Police. [§ 12, Act V, 1861].

- Same as for head constables of the Unarmed Police except boots, badge, belt and belt plate.Belt. - Same as for constables of the Special Armed Force.Belt plate. - Same as for constables of the Special Armed Force.Shoes. - Black, munda, to be issued to those constables for whom they are prescribed in regulation 955 and Appendix LV.Whistle and lanyard (for Town Police only).