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[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 334 in The Punjab Municipal Act, 1999

334. Collection, removal disposal of solid wastes.

- For the purpose of securing the efficient scavenging and cleaning of all streets, public places and premises in the municipal area of a Municipality, the Municipality shall undertake the functions of collection, removal and disposal of solid wastes.