Supreme Court - Daily Orders
Murlidhar Aggarwal (D) Thr.His Lr. Atul ... vs Mahendra Pratap Kakan (Dead) Thr. Lrs. on 4 October, 2023
Author: Hima Kohli
Bench: Hima Kohli
ITEM NO.1704 COURT NO.14 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 4275/2017
MURLIDHAR AGGARWAL (D) THR.HIS LR. ATUL KUMAR AGGARWALAppellant(s)
VERSUS
MAHENDRA PRATAP KAKAN (DEAD) THR. LRS. & ORS. Respondent(s)
(IA No. 88664/2023 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 75920/2023 - APPLICATION FOR SUBSTITUTION
IA No. 88661/2023 - SETTING ASIDE AN ABATEMENT)
Date : 04-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
[IN CHAMBER]
For Appellant(s) Mr. Soayib Qureshi, AOR
For Respondent(s) Ms. Apoorva Pandey, Adv.
Mr. Anand Varma, AOR
Mr. Ramendra Mohan Patnaik, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. IA No. 88664/2023, IA No. 75920/2023 & IA No. 88661/2023:
Issue notice.
2. Ms. Apoorva Pandey, learned counsel accepts notice on behalf of the legal heirs of the deceased Respondent No.1.
3. Issue notice to the remaining Respondents.
4. List after service is complete.
Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.10.06 14:48:41 IST Reason: (RADHA SHARMA) (NAND KISHOR)
COURT MASTER (SH) COURT MASTER (NSH)