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State of Madhya Pradesh - Section

Section 45 in The M.P. Gram Nyayalaya Rules, 2001

45. Inspection of records and furnishing of copies.

- Subject to the provisions of these rules on payment of the fee of Rs. 2/- per case the record of a Gram Nyayalaya shall be open to inspection by any person, certified copies thereof shall be given to any person who applies for the same on payment of a fee of Rs. 2/- per page.