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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(1)(vi) in Arunachal Pradesh State Higher Education Council Act, 2019

(vi)review existing guidelines and furnish recommendations for regulating admissions to various courses and for appointments to the posts of faculties and teacher-administrators in Universities, colleges and other institutions of higher education;