Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29 in Employees' State Insurance (General) Regulations, 1950 29. [ Payment of contribution - [ Substituted by Noti. No. 12/13/1/2008-P&D, dated 11.3.2008 (w.e.f. 1.4.2008).] Contribution payable under the Act shall, except when otherwise provided, be paid into a Bank duly authorized by the Corporation].
