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[Entire Act]
State of Andhra Pradesh - Section
Section 11 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998
11. Filling up of casual vacancies of School Management Committee:
- All vacancies that may arise in the School Management Committee shall be filled within thirty days from the date of arising of such vacancies and new members shall be nominated in the manner as specified in Rule 9.| Substituted by Ibid. |