Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(n) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974 (n)"maximum service speed" means the greatest speed which the ship is designed to maintain at sea at its deepest sea-going draught;
