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State of Madhya Pradesh - Section

Section 11 in The M.P. Licensing Board (Electrical) Regulations, 1960

11. [ [Substituted by Notification No. 1318-F-1-21-XIII-86, dated 30-3-1990.]

Examinations under these regulations shall be held once in a year in July at such place or places and on such dates as the Secretary may from time to time determine.]