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[Cites 0, Cited by 0] [Section 10A(1)] [Section 10A] [Entire Act]

Bengal Presidency - Subsection

Section 10A(1)(a) in The Calcutta Police Act, 1866

(a)promptly to serve every summons and obey and execute every warrant or other order lawfully issued to him by competent authority, and to endeavour by all lawful means to give effect to the lawful commands of his superiors;