Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Kerala - Subsection

Section 32(2)(i) in Kerala University of Health Sciences Act, 2010

(i)to prepare the budget estimate of the University and to review the accounts of expenditure and to make recommendations to the Governing Council;