Section 461A(2)(g) in The Mumbai Municipal Corporation Act, 1888
(g)the observance by municipal officers and servants appointed in connection with the [Brihan Mumbai Electric Supply and Transport Undertaking] [These words were substituted by Maharashtra 25 of 1996, (w.e.f. 4.9.1996).] of sobriety, courtesy and special vigilance to prevent danger to persons or vehicles using the street.