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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(1) in The Bengal Smuggling Of Arms Act, 1934

(1)"arms" and "ammunition" have the same meaning as in section 4 of the Indian Arms Act, 1878;[* * * * * * *] [Clause (2) omitted by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.]