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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(3)(d) in The Goa, Daman and Diu School Education Act, 1984

(d)the manner in which disciplinary proceedings in relation to the employee shall be conducted and the procedure which shall be followed before any employee is dismissed, removed from service or reduced in rank;