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State of Rajasthan - Section

Section 42 in University of Rajasthan Act, 1946

42. [ Books written by a member of the Board of Studies not to be prescribed. [Added by the University of Rajputana (Second Amendment) Act, 1950 and amended by the University of Rajasthan (Amendment) Act, No. 36 of 1987.]

No book written or published by any person who is the members of a Board of Studies of the University shall be prescribed or recommended for study for any examination of the University so long as such person remains a member of the Board.