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[Cites 0, Cited by 0] [Section 32(64)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(64)(ii) in Rajasthan General Clauses Act, 1955

(ii)as from the said day till the 31st day of October, 1956, the Rajpramukh and the State Legislative Assembly; and