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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1)(i) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985

(i)The Uttar Pradesh State Public Service Commission (Regulation of Procedure and COnduct of Business) Act, 1974 is hereby repealed.