Himachal Pradesh High Court
Devinder Kumar Sharma vs . Mehar Chand(Since on 11 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Devinder Kumar Sharma vs. Mehar Chand(since deceased) through legal heirs.
.
CMP(M) No. 1233 of 2022 in RSA No. 58 of 2002 11.10.2022 Present: Ms. Kusum Chaudhary and Mr. Varun Thakur, Advocates, for the petitioner/appellant.
Issue notice to the respondent, returnable on 22nd November, 2022. Steps be taken within a week.
(Satyen Vaidya) Judge.
11th October, 2022.
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