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Himachal Pradesh High Court

Devinder Kumar Sharma vs . Mehar Chand(Since on 11 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Devinder Kumar Sharma vs. Mehar Chand(since deceased) through legal heirs.

.

CMP(M) No. 1233 of 2022 in RSA No. 58 of 2002 11.10.2022 Present: Ms. Kusum Chaudhary and Mr. Varun Thakur, Advocates, for the petitioner/appellant.

Issue notice to the respondent, returnable on 22nd November, 2022. Steps be taken within a week.

(Satyen Vaidya) Judge.

11th October, 2022.

(jai) ::: Downloaded on - 11/10/2022 20:02:28 :::CIS