Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Gujarat - Subsection Section 58(9) in Gujarat Minor Mineral Concession Rules, 2010 (9)The .Parwana holder shall pay surface rent in advance at fifty paisa per hundred square meters or part thereof annually.
