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Supreme Court - Daily Orders

C Dhanoosha vs N.S. Rajesh on 9 March, 2026

     ITEM NO.1608                              COURT NO.14                  SECTION XVI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                  TRANSFER PETITION (CIVIL)   NO.573/2026

     C DHANOOSHA                                                        PETITIONER(S)

                                                    VERSUS

     N.S. RAJESH                                                        RESPONDENT(S)

     FOR ADMISSION
     (IA No. 63908/2026 - EX-PARTE STAY)

     Date : 09-03-2026 This matter was called on for hearing today.

     CORAM : HON'BLE MR. JUSTICE MANMOHAN


     For Petitioner(s) :Mr. Suresh Kumar Potturi, Adv.
                        Mr. Manoranjan Kumar Gupta, Adv.
                        Mr. Sravan Kumar Karanam, AOR


     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice, returnable within four weeks.

Till further orders, there shall be stay of proceedings in Divorce petition bearing M.C. No.7127/2025, titled as “N.S. Rajesh vs. C. Dhanoosha”, pending before Court of IV Additional Principal Judge, Family Court, Bangalore, Bangalore South, Karnataka.

     (JAGDISH KUMAR)                                                 (NIKITA SINGH)
     ASTT. REGISTRAR-cum-PS                                        COURT MASTER (NSH)


Signature Not Verified

Digitally signed by
JAGDISH KUMAR
Date: 2026.03.13
10:54:42 IST
Reason: