Supreme Court - Daily Orders
C Dhanoosha vs N.S. Rajesh on 9 March, 2026
ITEM NO.1608 COURT NO.14 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CIVIL) NO.573/2026
C DHANOOSHA PETITIONER(S)
VERSUS
N.S. RAJESH RESPONDENT(S)
FOR ADMISSION
(IA No. 63908/2026 - EX-PARTE STAY)
Date : 09-03-2026 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MANMOHAN
For Petitioner(s) :Mr. Suresh Kumar Potturi, Adv.
Mr. Manoranjan Kumar Gupta, Adv.
Mr. Sravan Kumar Karanam, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within four weeks.
Till further orders, there shall be stay of proceedings in Divorce petition bearing M.C. No.7127/2025, titled as “N.S. Rajesh vs. C. Dhanoosha”, pending before Court of IV Additional Principal Judge, Family Court, Bangalore, Bangalore South, Karnataka.
(JAGDISH KUMAR) (NIKITA SINGH)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
JAGDISH KUMAR
Date: 2026.03.13
10:54:42 IST
Reason: