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[Cites 0, Cited by 0] [Section 197] [Entire Act]

Union of India - Subsection

Section 197(b) in The Coal Mines Regulations, 2011

(b)the mixing or impregnating of ammonium nitrate or a non-explosive mixture of ammonium nitrate with other substances with fuel oil shall be done in a special shed in the vicinity of the mine working constructed from incombustible material and equipped with remote control water sprays to combat a fire in an emergency;