Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 134C(2)] [Section 134C] [Entire Act]

State of West Bengal - Subsection

Section 134C(2)(d) in West Bengal Co-operative Societies Act, 2006

(d)[ posting and compensation to staff;] [Substituted 'personnel policy, staffing, recruitment, posting and compensation to staff;' by Act No. 13 of 2015 (w.e.f. 25.5.2010).]