Section 3(2) in The M.P. Rajya Anusuchit Janjati Ayog Adhiniyam, 1995
(2)The Commission shall consist of the following members :-(a)Three non official members who have special knowledge in the matters relating to Scheduled Tribes of whom one shall be the Chairperson to be appointed by' the State Government:Provided that atleast two members shall be from amongst the Scheduled Tribes.(b)Commissioner, Tribal Development, Madhya Pradesh.
